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[Cites 0, Cited by 16] [Section 3(1)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1)(k) in The Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989

(k)performs, or promotes dedicating a Scheduled Caste or a Scheduled Tribe woman to a deity, idol, object of worship, temple, or other religious institution as a devadasi or any other similar practice or permits aforementioned acts;