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[Cites 0, Cited by 0] [Section 23(4)] [Section 23] [Entire Act]

State of Goa - Subsection

Section 23(4)(x) in The Goa, Daman and Diu Secondary and Higher Secondary Education Board Act, 1975

(x)to enter into, vary, carry out and cancel on behalf of the Board a contract for the provision of the buildings and supply of materials for proper discharge of duties assigned to it by the Act and the Rules;