Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 48] [Entire Act] State of Bihar - Subsection Section 48(3) in The Bihar Intermediate Education Council Act, 1992 (3)Appointment of such teachers for whom no separate provisions have been made in this Act, shall be made on the recommendation of College Service Commission.
