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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Tamilnadu - Subsection

Section 49(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(2)Every person who constructs, re-constructs, adds to, or alters a building, should take necessary steps so as to secure proper stability of the buildings and to tender the building immune from any settlement or movement that may be caused the soil on account of seasonal variations in the contents of moisture, in equalities of soil resistance, lateral escape of soft soil, sliding of the sub stratum on slopping ground, distributed or concentrated lateral pressure or other causes.