Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 41 in The Industrial Employment (Standing Orders) Punjab Rules, 1978 41. Liability of manager. - The manager of the establishment shall be held personally responsible for the proper and faithful observance of these standing orders.
