Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 354W] [Entire Act]

State of Maharashtra - Subsection

Section 354W(4) in The Mumbai Municipal Corporation Act, 1888

(4)that the amount of the loan shall not exceed 60 per cent of the cost of the building (including outhouses and other works, if any, connected therewith) irrespective of the period of repayment;