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State of Maharashtra - Section

Section 7 in The Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983

7. Duties of University to help agricultural development programmes of Government.

- It shall be the duty of each University to carry out or undertake the production of such breeder and foundation seeds, survey for estimating cost of production of such agricultural commodities, participation in such training and visit systems of extension and such other schemes and activities to help and support the Agricultural Development Programmes or activities of Government, as the Pro-Chancellor, under intimation to the Chancellor may, from time to time, direct the University to carry out or undertake within such period as may be specified in the direction.