Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act] State of Himachal Pradesh - Subsection Section 10(2)(d) in Himachal Pradesh Good Conduct Prisoners (Temporary Release) Act, 1968 (d)the conditions on which and the manner in which prisoners may be released temporarily under this Act;