Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 112] [Entire Act] Union of India - Section Section 5 in The Oaths Act, 1969 5. Affirmation by person desiring to affirm .A witness, interpreter or juror may, instead of making an oath, make an affirmation.
