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[Cites 0, Cited by 0] [Section 53C(7)] [Section 53C] [Entire Act]

State of Andhra Pradesh - Subsection

Section 53C(7)(iii) in Andhra Pradesh (Telangana Area) Tenancy & Agricultural Lands Act, 1950

(iii)expenses on account of re-occupying the land on the termination of the management;