Kerala High Court
Henna Davis vs Neethin Thomas on 29 August, 2024
Crl.Rev.Pet No.652/2024 1/1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
Thursday, the 29th day of August 2024 / 7th Bhadra, 1946
CRL.REV.PET NO. 652 OF 2024
CRA 272/2022 OF ADDITIONAL SESSIONS COURT - VI, ERNAKULAM
CRMP 2097/2021 IN MC 47/2021 OF JUDICIAL FIRST CLASS MAGISTRATE COURT- VIII,
ERNAKULAM
REVISION PETITIONER(S)/PETITIONER
HENNA DAVIS, AGED 33 YEARS, MANNATH HOUSE,SANKAR NAGAR, MARADU
COCHIN, PIN - 682304.
RESPONDENT(S)/RESPONDENT
1. NEETHIN THOMAS, AGED 33 YEARS, THOTTATHIL HOUSE, KKRA-35, FR. GEORGE
VAKAYIL ROAD, MARADU, COCHIN, PIN - 682304.
2. T P THOMAS, AGED 66 YEARS, THOTTATHIL HOUSE, KKRA-35, FR. GEORGE
VAKAYIL ROAD, MARADU, COCHIN, PIN - 682304.
3. DAISAMMA THOMAS, AGED 63 YEARS, THOTTATHIL HOUSE, KKRA-35, FR.
GEORGE VAKAYIL ROAD, MARADU, COCHIN, PIN - 682304.
4. NIRMAL THOMAS, AGED 28 YEARS, THOTTATHIL HOUSE, KKRA-35, FR. GEORGE
VAKAYIL ROAD, MARADU, COCHIN, PIN - 682304.
5. NEETHU ANN THOMAS, AGED 36 YEARS, PATHIYAMOOLAYIL HOUSE, NEAR ST.
JUDE CHURCH, ERAMALLOOR, PIN - 688537.
This Criminal Revision Petition coming on for orders along with
connected case upon perusing this revision petition and upon hearing the
arguments of M/S.SANTHI M, G.RANJU MOHAN, SREEHARI M.B, THEERTHA NAIR A.P,
DEV NATH A. & PYARIN B.KURUVITHADAM, Advocates for the petitioner, the
Court passed the following:
ORDER
Heard.
Issue notice to respondents 1 to 5 by Registered Post as well as serving copy of this petition to the learned counsel appearing for them before the trial court in M.C.No.47/2021 on the files of the Judicial First Class Magistrate Court-VIII, Ernakulam and file memo, with hearing date on 21/10/24.
Post on 21/10/24 along with connected case.
Sd/-
A.BADHARUDEEN, JUDGE 29-08-2024 /True Copy/ Assistant Registrar