Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Kerala High Court

Henna Davis vs Neethin Thomas on 29 August, 2024

Crl.Rev.Pet No.652/2024                          1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                          THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
                  Thursday, the 29th day of August 2024 / 7th Bhadra, 1946
                                CRL.REV.PET NO. 652 OF 2024

               CRA 272/2022 OF ADDITIONAL SESSIONS COURT - VI,       ERNAKULAM

   CRMP 2097/2021 IN MC 47/2021 OF JUDICIAL FIRST CLASS MAGISTRATE COURT- VIII,
                                     ERNAKULAM

   REVISION PETITIONER(S)/PETITIONER

           HENNA DAVIS, AGED 33 YEARS, MANNATH HOUSE,SANKAR NAGAR, MARADU
           COCHIN, PIN - 682304.

   RESPONDENT(S)/RESPONDENT

       1. NEETHIN THOMAS, AGED 33 YEARS, THOTTATHIL HOUSE, KKRA-35, FR. GEORGE
          VAKAYIL ROAD, MARADU, COCHIN, PIN - 682304.
       2. T P THOMAS, AGED 66 YEARS, THOTTATHIL HOUSE, KKRA-35, FR. GEORGE
          VAKAYIL ROAD, MARADU, COCHIN, PIN - 682304.
       3. DAISAMMA THOMAS, AGED 63 YEARS, THOTTATHIL HOUSE, KKRA-35, FR.
          GEORGE VAKAYIL ROAD, MARADU, COCHIN, PIN - 682304.
       4. NIRMAL THOMAS, AGED 28 YEARS, THOTTATHIL HOUSE, KKRA-35, FR. GEORGE
          VAKAYIL ROAD, MARADU, COCHIN, PIN - 682304.
       5. NEETHU ANN THOMAS, AGED 36 YEARS, PATHIYAMOOLAYIL HOUSE, NEAR ST.
          JUDE CHURCH, ERAMALLOOR, PIN - 688537.

        This Criminal Revision Petition coming on for orders along with
   connected case upon perusing this revision petition and upon hearing the
   arguments of M/S.SANTHI M, G.RANJU MOHAN, SREEHARI M.B, THEERTHA NAIR A.P,
   DEV NATH A. & PYARIN B.KURUVITHADAM, Advocates for the petitioner, the
   Court passed the following:

                                            ORDER

Heard.

Issue notice to respondents 1 to 5 by Registered Post as well as serving copy of this petition to the learned counsel appearing for them before the trial court in M.C.No.47/2021 on the files of the Judicial First Class Magistrate Court-VIII, Ernakulam and file memo, with hearing date on 21/10/24.

Post on 21/10/24 along with connected case.

Sd/-

A.BADHARUDEEN, JUDGE 29-08-2024 /True Copy/ Assistant Registrar