Calcutta High Court
Debjyoti Gupta vs Indiabulls Ventures Ltd on 2 April, 2025
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-18
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
IA NO. GA/4/2025
In CS/122/2016
DEBJYOTI GUPTA
Vs
INDIABULLS VENTURES LTD.
BEFORE:
The Hon'ble JUSTICE SUGATO MAJUMDAR
Date : 2nd April, 2025.
Appearance:
Mr. Shaunak Ghosh, Adv.
Mr. S. Dutta, Adv.
...for the plaintiff Mr. Deva Nand Misra, Adv.
Mr. Prashant Kumar Singh, Adv.
Mr. Harsh Agarwal, Adv.
...for the defendant The Court:- GA/4/2025 is filed in view of change of business transferred to Indiabulls Securities Limited. This came to the knowledge of the learned Counsel in terms of the letter dated 29.11.2024.
This application is filed praying for substitution as well as amendment of plaint.
Let prayers (a) and (b) of the Master's Summons are allowed. The Department is directed to do the needful for further Order. The suit will appear in the list on 1st May, 2025. GA/4/2025 stands disposed of.
(SUGATO MAJUMDAR, J.) D.Ghosh AR(CR)