Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 55(1)] [Section 55] [Entire Act] State of Uttarakhand - Subsection Section 55(1)(a) in Uttarakhand Agricultural produce Marketing (Development and regulation) Act, 2011 (a)who has any share or interest of the nature described in clause (e) or clause (f) of section 49 in respect of any matter, or