13. Amendment of Section 88, Rajasthan Act No. 4 of 2003.
- In Section 88 of the principal Act,-(i)in sub-section (1), for the existing expression "Chairman", the expression "Chairperson" shall-be substituted;(ii)in sub-section (3), for the existing expression "Chairman", the expression "Chairperson" shall be substituted; and(iii)in sub-section (4), for the existing expression "Chairman", the expression "Chairperson" shall be substituted.
