Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 75] [Entire Act] State of Jammu-Kashmir - Subsection Section 75(2) in The Jammu and Kashmir Electricity Act, 2010 (2)The Commission shall have the powers to pass such interim order in any proceeding, hearing or matter before the it, as it may consider appropriate.
