Section 20E in West Bengal Cold Storage (Licensing and Regulation) Act, 1966
20E. Dissolution of expert committee.
If at any time the State Government considers it necessary so to do, it may, by notification in the Official Gazette, dissolve any expert committee constituted under section 20B.] [Section 20A to 20E inserted by West Bengal Cold Storage (Licensing and Regulation) (Amendment) Act 1978, section 14.]
