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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(1)(b) in Goa Clinical Establishments (Registration and Regulation) Act, 2019

(b)such clinical establishment has engaged the services of any doctor or paramedical staff appointed by the Government or Public Sector Undertaking except in emergency cases; or