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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of Uttar Pradesh - Subsection

Section 4(1)(j) in UGC Regulations on Curbing The Menace of Ragging in Higher Educational Institutions, 2009

(j)"NAAC" means the National Academic and Accreditation Council established by the Commission under Section 12(ccc) of the Act.