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Bombay High Court

Tara Chand Infra Logistic Solutions vs Mr. Dinesh Dabhade Chairamn Bombay Iron ... on 26 August, 2025

                      SPS-B.D. PANDIT                                                                    paucity

BHARAT
DASHARATH
PANDIT


Digitally signed               IN THE HIGH COURT OF JUDICATURE AT BOMBAY
by BHARAT
DASHARATH
PANDIT                                 CIVIL APPELLATE JURISDICTION
Date: 2025.09.02
17:52:17 +0530                                      AND
                                   ORDINARY ORIGINAL CIVIL JURISDICTION
                                              COMMON ORDER
                                                    CORAM :    SHREE CHANDRASHEKHAR &
                                                               AARTI SATHE, JJ
                                                    DATE :     26th AUGUST, 2025

                   P.C. :-

On account of paucity of time, rest of the matters on Daily and Supplementary Board stand adjourned on the dates fixed as per the CIS.

                                                    Sr. Nos.                           C.I.S. DATE
                     (Appellate Side) 941                                              10/10/2025
                     (Appellate Side) 17, 18, 20, 21, 22, 23, 24, 25, 26,              10/10/2025
                     27, 28, 29, 30, 31, 32, 33
                     (Appellate Side) 34, 35, 36, 38, 39, 41, 42, 43, 44               13/10/2025
                     (Appellate Side) 50, 51, 52, 53, 55, 56                           13/10/2025
                     (Appellate Side) 58, 59, 60, 61, 62, 63, 64, 65, 66,               14/10/2025

67, 68, 69, 70, 72, 73, 74, 75, 76, 77 (Appellate Side) 81, 82, 83, 84 14/10/2025 (Appellate Side) 86, 87, 88, 89, 91, 92, 93, 95, 96, 15/10/2025 97, 98, 99, 101, 102, 103, 104, 105, 106, 107, 108 (Appellate Side) 109 (M) 08/09/2025 (Appellate Side) 110 15/10/2025 (Appellate Side) 111, 112, 113, 114, 115, 116, 117, 16/10/2025 119, 120, 121, 122, 123, 124, 125, 126, 128, 129, 130, 131, 132, 133, 134, 135, 136, 137, 138, 139, 140, 141, 142, 143, 144, 146, 147 (Original Side) 942 10/10/2025 (Original Side) 1 (M) 01/10/2025 (Original Side) 2 (M) 16/09/2025 (Original Side) 5, 6, 8, 9, 10, 11 09/09/2025 1 ::: Uploaded on - 02/09/2025 ::: Downloaded on - 05/09/2025 22:39:01 ::: SPS-B.D. PANDIT paucity Sr. Nos. C.I.S. DATE (Original Side) 13, 14, 15 10/10/2025 (Original Side) 16, 37, 46, 47, 48, 49 13/10/2025 (Original Side) 57, 78, 79, 80, 85, 90, 14/10/2025 (Original Side) 94, 118, 145, 148, 149 15/10/2025 If in any of the above matters, ad-interim relief or interim relief is operative till today, the same will continue to operate till the respective next dates. If ad-interim relief is not granted for a limited period, the said orders will remain unaffected.

[AARTI SATHE, J.] [ SHREE CHANDRASHEKHAR, J. ] 2 ::: Uploaded on - 02/09/2025 ::: Downloaded on - 05/09/2025 22:39:01 :::