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Union of India - Section

Section 18 in First Statutes of the National Institute of Design, Ahmedabad

18. Halls of residence.

(1)The Institute may establish and maintain halls of residence or hostels at its campuses for students, research scholars and research fellows enrolled in its programmes.
(2)Every resident in the Halls and Hostels shall comply with to the rules laid down by the Institute.
(3)The Institute shall appoint one or more wardens and other support staff as may be required for efficient management of the hostels and halls of residence.
(4)The rules and regulations governing the residence of students at the halls of residence and hostels shall be approved by the Senate.