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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in Orissa Municipal Corporation (Procedure and Conduct of Business) Rules, 2003

(2)The procedure of election of Mayor under Sub-rule (1) shall be as prescribed in Chapter VIII of the Orissa Municipal Corporation (Division of City into wards, Reservation of Seats and Conduct of Election) Rule, 2003.