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State of Uttar Pradesh - Section

Section 5 in The U.P. State Universities (Centralised) Service Rules, 1975

5. Strength

. - (1) The strength of each category of posts mentioned in Rule 3 shall be such as the Government may from time to time fix.
(2)All the posts mentioned in Rule 3 existing in the Universities immediately before the commencement of these rules shall from the present permanent strength of the Centralised Service.
(3)Any of the existing posts under the Centralised Service or any such post which the State Government may create in future, shall not be abolished by any University without the prior approval of the State Government.