Section 2(1)(xxxv) in Haryana Minor Mineral Concession, Stocking, Transportation of Minerals and Prevention of Illegal Mining Rules, 2012

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(xxxv)'presiding officer' means the Director or any other officer authorised by him to preside over the process of inviting competitive bids;

Legal Document View