Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Punjab - Subsection

Section 45(1)(xiv) in Punjab Panchayat Samitis and Zila Parishads Act, 1961

(xiv)maintenance, management and control of all matters defined and duties of the Panchayat Samiti in sections 41, 42 and 43;