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[Cites 0, Cited by 0] [Section 14] [Entire Act]

Union of India - Subsection

Section 14(f) in The Esso (Acquisition Of Undertakings In India) Act, 1974

(f)wrongfully uses any property forming part of the undertakings of Esso in India, shall be punishable with imprisonment for a term which may extend to two years, or with fine which may extend to ten thousand rupees, or with both.