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State of Madhya Pradesh - Section

Section 10 in The Narcotic Drugs and Psychotropic Substances (Madhya Pradesh) Rules, 1985

10. Supplementary directions by the Excise Commissioner.

- Subject to the provisions of the Act and these rules the Excise Commissioner may from time to time give such directions and prescribe such returns and register, as he may think fit for the purposes of carrying out the provisions of these rules.