Bombay High Court
Sr. Superintendent Of Post Office, ... vs Durgaprasad Harnarayan Tiwari on 21 September, 2018
Author: Ravi K. Deshpande
Bench: Ravi K. Deshpande
2109cao1673.18.odt
1
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
NAGPUR BENCH AT NAGPUR
CIVIL APPLICATION O. NO.1673/2018
AND
MISC. CIVIL APPLICATION ST. NO.18998/2018 (For Review)
IN
WRIT PETITION NO.5821/2017 (D)
Sr. Superintendent of Post Office, Amravati Division, Amravati - 444 602
and others
...Versus...
Durgaprasad Harnarayan Tiwari
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Office Notes, Office Memoranda of Coram, Court's or Judge's orders
appearances, Court's orders of directions
and Registrar's orders
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Shri S.A. Chaudhari, Counsel for applicants
CORAM : R.K. DESHPANDE AND
ARUN D. UPADHYE, JJ.
DATE : 21/09/2018 We have heard the learned Counsel appearing for the applicants on merits of the review application.
We do not find any error apparent on the face of record committed while deciding the matter.
In view of this, both these civil applications are dismissed. No costs.
(Arun D. Upadhye, J.) (R.K. Deshpande, J.) Wadkar, P.S. ::: Uploaded on - 24/09/2018 ::: Downloaded on - 25/09/2018 00:55:51 :::