Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 376] [Entire Act] Union of India - Subsection Section 376(7) in The Income Tax Act, 2025 (7)For the purposes of this section, the expression "collegium" means a two or more Chief Commissioners or Principal collegium comprising Commissioners or Commissioners, as specified by the Board.