Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 30] [Entire Act] State of Odisha - Subsection Section 30(2) in The National Law University Orissa Act, 2008 (2)All Heads of Departments, Hostel, Directors of centres of research and services and all faculty staff shall carry out directions of the Vice-Chancellor in that behalf.
