Himachal Pradesh High Court
Abdul Majeed vs . The Eicher Tractors Limited Jachh & on 4 April, 2023
Author: Vivek Singh Thakur
Bench: Vivek Singh Thakur
Abdul Majeed vs. The Eicher Tractors Limited Jachh & another .
RSA No. 77 of 2023 04.04.2023 Present: Mr.Diwakar Dev Sharma, Advocate, for the appellant.
Notice, returnable on 17.06.2023, on taking steps within three days, be issued to the respondents.
April 4, 2023 (Purohit) r to (Vivek Singh Thakur) Judge ::: Downloaded on - 05/04/2023 20:34:12 :::CIS