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[Cites 0, Cited by 0] [Section 22(7)] [Section 22] [Entire Act]

State of Andhra Pradesh - Subsection

Section 22(7)(a) in Andhra Pradesh Registration of Horticulture Nurseries (Regulation) Rules, 2012

(a)The plants should have been propagated by hard wood or semi hard wood cutting or Ground layers with good root development and 2-3 side branches.