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Bombay High Court

Jayant Kumar Ghosh Outdoor Catering ... vs Indian Railways Catering And Tourism ... on 15 March, 2023

Author: Sandeep V. Marne

Bench: S. V. Gangapurwala, Sandeep V. Marne

                                                                                28-WP.9962.2022


            jvs
                            IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                 CIVIL APPELLATE SIDE JURISDICTION
SALUNKE
JV                                 WRIT PETITION NO. 9962 OF 2022
                                               WITH
Digitally signed
by SALUNKE J V
Date: 2023.03.16

                               INTERIM APPLICATION NO. 20078 OF 2022
12:22:55 +0530




                   Dinesh Singh Tomar Catering Services }                Petitioner
                              Versus
                   Indian Railways Catering & Tourism   }
                   Corporation & Ors.                   }                Respondents

                                               WITH
                                WRIT PETITION (ST) NO. 20398 OF 2022

                   Jayant Kumar Ghosh Outdoor Catering }
                   Pvt. Ltd.                           }                 Petitioner
                              Versus
                   Indian Railways Catering & Tourism  }
                   Corporation & Ors.                  }                 Respondents

                   Mr. C. K. Tripathi with Ms. Bhagyashri
                   Gawas for the petitionrs.
                   Mr. Amit Sale i/b.        Consulta      Juris   for
                   respondent no. 1.
                   Mr. Jasbir Singh Saluja for respondent no. 3.
                   Mr. Shivpalsingh Badoria, representative of
                   respondent no. 4 present.


                                     CORAM:      S. V. GANGAPURWALA, Act.CJ.&
                                                 SANDEEP V. MARNE, J.
                                     DATE:       MARCH 15, 2023

                   P.C.:

1. The representative of respondent no. 4, namely, Mr. Shivpalsingh Badoria is present and seeks time.

2. Place the mater on 13th April 2023. The interim order passed earlier to continue till then.

(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) 1