Bombay High Court
Jayant Kumar Ghosh Outdoor Catering ... vs Indian Railways Catering And Tourism ... on 15 March, 2023
Author: Sandeep V. Marne
Bench: S. V. Gangapurwala, Sandeep V. Marne
28-WP.9962.2022
jvs
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE SIDE JURISDICTION
SALUNKE
JV WRIT PETITION NO. 9962 OF 2022
WITH
Digitally signed
by SALUNKE J V
Date: 2023.03.16
INTERIM APPLICATION NO. 20078 OF 2022
12:22:55 +0530
Dinesh Singh Tomar Catering Services } Petitioner
Versus
Indian Railways Catering & Tourism }
Corporation & Ors. } Respondents
WITH
WRIT PETITION (ST) NO. 20398 OF 2022
Jayant Kumar Ghosh Outdoor Catering }
Pvt. Ltd. } Petitioner
Versus
Indian Railways Catering & Tourism }
Corporation & Ors. } Respondents
Mr. C. K. Tripathi with Ms. Bhagyashri
Gawas for the petitionrs.
Mr. Amit Sale i/b. Consulta Juris for
respondent no. 1.
Mr. Jasbir Singh Saluja for respondent no. 3.
Mr. Shivpalsingh Badoria, representative of
respondent no. 4 present.
CORAM: S. V. GANGAPURWALA, Act.CJ.&
SANDEEP V. MARNE, J.
DATE: MARCH 15, 2023
P.C.:
1. The representative of respondent no. 4, namely, Mr. Shivpalsingh Badoria is present and seeks time.
2. Place the mater on 13th April 2023. The interim order passed earlier to continue till then.
(SANDEEP V. MARNE, J.) (ACTING CHIEF JUSTICE) 1