Himachal Pradesh High Court
Sher Mohd vs Sher Mohd. V. Hrtc on 27 May, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
Sher Mohd. V. HRTC .
CWPOA No. 7142 of 2020 27.05.2022 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.
Mr. Vikas Rajput, Advocate, for the respondent.
List on 2.6.2022, as prayed for.
27th May, 2022 Manjit r to (Sandeep Sharma), Judge ::: Downloaded on - 27/05/2022 20:14:48 :::CIS