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Himachal Pradesh High Court

Sher Mohd vs Sher Mohd. V. Hrtc on 27 May, 2022

Author: Sandeep Sharma

Bench: Sandeep Sharma

Sher Mohd. V. HRTC .

CWPOA No. 7142 of 2020 27.05.2022 Present: Mr. Rajesh Kumar, Advocate, for the petitioner.

Mr. Vikas Rajput, Advocate, for the respondent.

List on 2.6.2022, as prayed for.

27th May, 2022 Manjit r to (Sandeep Sharma), Judge ::: Downloaded on - 27/05/2022 20:14:48 :::CIS