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[Cites 0, Cited by 0] [Section 34C(1)] [Section 34C] [Entire Act]

State of Haryana - Subsection

Section 34C(1)(h) in The Haryana Private Universities, 2006

(h)information with regard to physical and academic infrastructure and other facilities including hostel accommodation, library and hospital or industry wherein the practical training to be imparted to the students and in particular the facilities accessible by students on being admitted to the university;