Delhi High Court - Orders
Pr. Commissioner Of Income Tax - 9 vs M/S Vireet Investment Pvt. Ltd on 21 January, 2019
Author: S. Ravindra Bhat
Bench: S. Ravindra Bhat, Prateek Jalan
$~32 & 33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ITA 243/2018 & CM Appl. 7362/2018
+ ITA 247/2018 & CM Appl. 7365/2018
PR. COMMISSIONER OF INCOME TAX - 9 ..... Appellant
Through: Mr. Zoheb Hossain, Sr. Std. Counsel.
versus
M/S VIREET INVESTMENT PVT. LTD. ..... Respondent
Through: Mr. P. Roy Chaudhuri & Mr. Mohan
Kumar Khullar, Advs.
CORAM:
HON'BLE MR. JUSTICE S. RAVINDRA BHAT
HON'BLE MR. JUSTICE PRATEEK JALAN
ORDER
% 21.01.2019 List on 1st April, 2019.
S. RAVINDRA BHAT, J PRATEEK JALAN, J JANUARY 21, 2019 'pv'