Delhi High Court - Orders
Dtc Retired Employees Asso. (Regd.) vs Delhi Transport Corporation on 24 August, 2022
Author: Sanjeev Sachdeva
Bench: Sanjeev Sachdeva, Tushar Rao Gedela
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 2494/2020
DTC RETIRED EMPLOYEES ASSO. (REGD.) ..... Petitioner
Through: Mr. Gautam and Mr. Prateek Rai,
Advocates.
versus
DELHI TRANSPORT CORPORATION ..... Respondent
Through: Mrs. Avnish Ahlawat, Standing
Counsel, GNCTD with Mr. Nitesh
Kumar Singh, Mrs. Tania Ahlawat,
Mrs. Palak Rohmetra, Ms. Laavanya
Kaushik and Ms. Aliza Alam,
Advocates.
CORAM:
HON'BLE MR. JUSTICE SANJEEV SACHDEVA
HON'BLE MR. JUSTICE TUSHAR RAO GEDELA
ORDER
% 24.08.2022
1. Request for adjournment is made on behalf of the petitioner on the ground of bereavement in the family of the counsel.
2. At request, 01.02.2023.
SANJEEV SACHDEVA, J TUSHAR RAO GEDELA, J AUGUST 24, 2022/rk Signature Not Verified Digital Signed By:KUNAL MAGGU Signing Date:26.08.2022 16:17:37 This file is digitally signed by PS to HMJ Sanjeev Sachdeva.