Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] NCT Delhi - Subsection Section 46(c) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988 (c)satisfy himself that poisons are kept separate from other medicines, properly labelled and under lock and key;
