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[Cites 0, Cited by 0] [Section 0] [Entire Act]

Union of India - Subsection

Section 0(87) in The Mumbai Port Trust (Transport, Handling and Storage of Dangerous Goods) Regulations, 2007

87.0The Owner/Agent shall strictly abide by the instructions for handling of theses goods as given by the Competent Authority.Precautions and Handling measures for IMDG Code Class 8