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State of Odisha - Section

Section 3 in The Orissa Grid Code (OGC) Regulations, 2006

(3)Planning Code for STS : - This Chapter specifies the technical and design criteria and procedures to be followed by the State Transmission Utility (STU) i.e. OPTCL in planning and development of the State Transmission System and by other Users connected or seeking connection to the Transmission System. This Chapter provides the policy to be adopted in the planning and development of bulk power transfer and associated State Transmission System. The Planning Code lays out the detailed information exchange required between the planning Agencies and the various participants of the Power System for load forecasting, generation availability and Power System planning etc. for the future years under study. The Planning Code stipulates the various criteria to be adopted during the planning process.