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[Cites 0, Cited by 0] [Section 10(7)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(7)(b) in The Indian Medical Council Act, 1956

(b)whether the person seeking to establish a medical college or the existing medical college seeking to open a new or higher course of study or training or to increase its admission capacity has adequate financial resources;