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[Cites 0, Cited by 0] [Section 54(4)] [Section 54] [Entire Act]

State of Madhya Pradesh - Subsection

Section 54(4)(i) in The Rajiv Gandhi Proudyogiki Vishwavidyalaya Adhiniyam, 1998

(i)the Kulpati, holding office immediately before the appointed date, shall notwithstanding that his term of office has not expired, vacate his office;