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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Telangana - Subsection

Section 3(v) in Telangana State Un-aided Non-Minority Professional Institutions (Regulation of Admissions into Post Graduate Medical and Dental Professional Courses) Rules, 2017

(v)If in a speciality one seat in degree and one seat in Diploma are available, the degree seat will be for Management quota and Diploma seat will be for convener quota and it will be vice-versa in the next year between the Management and Convener quota following the this year's sequence.