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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(2) in West Bengal Trade Unions Rules, 1998

(2)On receipt of the copy of the notice, the Manager or the General Manager or any other functionery, as the case may be, on behalf of the management of the company, shall display it in the general notice board for information of all concerned.