Section 10(1)(c) in The Krishna Silicate And Glass Works Limited (Acquisition And Transfer of Undertakings) Act, 1986

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State of West Bengal - Subsection

Section 10(1)(c) in The Krishna Silicate And Glass Works Limited (Acquisition And Transfer of Undertakings) Act, 1986

(c)where no direction has been given under clause (a) or clause (b), vest in one or more Custodians appointed by the State Government under sub-section (2),

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State of West Bengal - Subsection

Section 10(1)(c) in The Krishna Silicate And Glass Works Limited (Acquisition And Transfer of Undertakings) Act, 1986