Himachal Pradesh High Court
Smt. Alka Sharma vs State Of Hp And Others on 10 October, 2022
Bench: Amjad Ahtesham Sayed, Jyotsna Rewal Dua
Smt. Alka Sharma Versus State of HP and others CWP No.5719 of 2021 .
10.10.2022 Present: Mr. Suresh Singh Saini, Advocate vice Mr. Nimish Gupta, Advocate, for the petitioner.
Mr. Ajay Vaidya, Senior Additional Advocate General, for respondent Nos.1 to 3-State.
Mr. Vijay Chaudhary, Advocate, for respondent No.4.
The learned counsel appearing for the petitioner seeks further time to file rejoinder. Be filed by the next date.
Stand over for four weeks.
(A.A. Sayed) Chief Justice (Jyotsna Rewal Dua) Judge October 10, 2022 (Bhardwaj) ::: Downloaded on - 11/10/2022 20:00:58 :::CIS