Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(5) in Andhra Pradesh Rights in Land and Pattadar Pass Books Act, 1971

(5)"Notification" means a notification published in the Andhra Pradesh Gazette [or the District Gazette] [Inserted by Act 1 of 1989, w.e.f. 4-3-1989.] and the word "notified" shall be construed accordingly;