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[Cites 0, Cited by 0] [Section 10(2)] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(2)(b) in Bhavnagar University (Amendment) Act, 1987

(b)to, for or the purposes of, a college or institution affiliated to or recognized by the University irrespctive of whether the donation was made before or after such, affiliation or recognition: