Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(1) in West Bengal Clinical Establishment (Registration, Regulation and Transparency), Rules, 2017

(1)The clinical establishment shall exercise reasonable care and take all necessary measures including disinfection, sterilization, infection control measures as specified in schedule IV or any such measures as may be notified in order to ensure adequate sanitary and hygienic condition.