Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 260 in Grama Panchayats Rules, 1968 260. The Committee shall exercise such powers as may be delegated to it by the Grama Panchayat and shall be subject to the general control of the Grama Panchayat.
