Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 38A] [Entire Act] State of Odisha - Subsection Section 38A(1) in The Orissa State Electricity (Supply) Rules, 1962 (1)Bonds not secured by a trust deed may be transferred by endorsement and delivery.
